(1.) Learned HCGP is directed to accept notice for respondent No.2.
(2.) Heard the learned counsel Smt.Keerthana Nagaraj appearing for the petitioner and learned HCGP for the respondents.
(3.) Facts in brief, germane, are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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