LAWS(KAR)-2023-5-201

BANGALORE MAHANAGARA PALIKE Vs. MEERA MUKUND

Decided On May 26, 2023
Bangalore Mahanagara Palike Appellant
V/S
Meera Mukund Respondents

JUDGEMENT

(1.) None appear for the appellant either physically or through video conference.

(2.) On 23/5/2023 this Court had made the following observation.

(3.) In spite of the above, the appellant has neither complied the office objections nor shown any reasons for his nonappearance either physically or through video conference.