LAWS(KAR)-2023-1-663

THIMMAPPA Vs. NARASAPPA

Decided On January 11, 2023
THIMMAPPA Appellant
V/S
NARASAPPA Respondents

JUDGEMENT

(1.) Heard Sri Basavaraj R. Math, learned counsel for the petitioners and Smt. Maya T.R., learned High Court Government Pleader.

(2.) The present petition is filed under Sec. 482 of Cr.P.C. with the following prayer :-

(3.) Brief facts which are necessary for disposal of the petition are as under :