VANITHA Vs. ELIZA DSOUZA

JUDGEMENT

(1.) When the matter is called there is no representation on behalf of appellants.

(2.) Sri.Kethan Kumar., learned counsel on behalf of Sri.M.Sudhakar Pai., for caveator/ respondent No.1 has appeared in person.

(3.) The appeal is listed today for orders regarding non- compliance of office objections for second time.