LAWS(KAR)-2023-3-9

JAYASHANKAR Vs. ASSISTANT COMMISSIONER

Decided On March 03, 2023
JAYASHANKAR Appellant
V/S
ASSISTANT COMMISSIONER Respondents

JUDGEMENT

(1.) The petitioner is before this Court calling in question an order dtd. 6/1/2014 passed by respondent No.1 - the Assistant Commissioner, whereby the Assistant Commissioner annuls the Gift Deed that is made in favour of the petitioner executed by one Sri. K.V. Nanjappa.

(2.) Heard Sri. Amith Xavier C., learned counsel appearing for the petitioner, Sri. B.V. Krishna, learned AGA appearing for respondent No.1, Smt. Usha Prakash, learned counsel appearing for respondent No.2(a) and Sri. S. Yathiraj, learned counsel appearing for respondent No.2(b).

(3.) Brief facts, that leads the petitioner, to this Court in the subject petition, as borne out from the pleadings, are as follows: