LAWS(KAR)-2023-6-746

ERANNA Vs. PATHARAJU

Decided On June 02, 2023
ERANNA Appellant
V/S
Patharaju Respondents

JUDGEMENT

(1.) Sri.B.M.Umashankar., learned counsel for the review petitioners has appeared through video conferencing.

(2.) The review petition is listed today for orders regarding maintainability of the Review Petition along with non- compliance with certain objections raised by the registry concerned.

(3.) Learned Counsel Sri.B.M.Umashankar., submits that this Review Petition is filed to review the order dtd. 15/9/2022 passed in M.F.A No.7649/2015 (ISA). Mr.B.M.Umashankar further submits that he has obtained No Objection Vakalath from an earlier counsel and has filed this Review Petition.