NAGEENA Vs. ARIFULLA

JUDGEMENT

(1.) Sri. Syed Khaleel Pasha., learned counsel for the appellant and Sri.Chidambara. G.S., learned counsel for the respondent have appeared in person.

(2.) This is an appeal from the Court of Prl. Senior Civil Judge & CJM, Shivamogga.

(3.) For the sake of convenience, the parties shall be referred to as per their status and ranking before the Trial Court.