(1.) This petition is filed under Sec. 439 of Cr.P.C. by accused No.2 to enlarge him on bail in Cr.No.90/2022 of Belagavi rural police station.
(2.) Charge-sheet is filed for the offences punishable under Ss. 363 , 364 , 120B , 302 , 201 read with Sec. 34 IPC.
(3.) Heard both sides and perused the material on record.