LAWS(KAR)-2023-7-1496

RAJAPPA Vs. SHEKARAPPA H.G.

Decided On July 25, 2023
RAJAPPA Appellant
V/S
Shekarappa H.G. Respondents

JUDGEMENT

(1.) Smt.Saritha Kulkarni., learned counsel for the appellant and Sri.P.N.Harish., learned counsel for the respondent have appeared in person.

(2.) This is an appeal from the Court of Prl. Senior Civil Judge & CJM, Shivamogga.

(3.) For the sake of convenience, the status of the parties shall be referred to as per their ranking before the Trial Court.