LAWS(KAR)-2023-4-301

MOOLA GRAMADEVATHE Vs. DEPUTY COMMISSIONER

Decided On April 06, 2023
Moola Gramadevathe Appellant
V/S
DEPUTY COMMISSIONER Respondents

JUDGEMENT

(1.) The petitioner is before this Court seeking consideration of their representations dtd. 28/3/2023 and 27/3/2023 for grant of adequate police protection to conduct Jatra, Agni Kondotsava and Pallaki Utsava of the Moola Gramadevate Sree Kollapuradamma Devi.

(2.) Heard Sri.Harsha Kumar Gowda.H.R., learned counsel appearing for petitioner and Sri.B.V.Krishna, learned Additional Government Advocate appearing for respondents.

(3.) The petitioner every year appears to be knocking at the doors of this Court seeking police protection for conduct of jatra. The latest of the orders that is passed is of the previous year in W.P.No.8359 of 2022 dtd. 20/4/2022 wherein this Court has passed the following order: