LAWS(KAR)-2023-7-1016

RAGHUNATH D. Vs. PALLAVI

Decided On July 27, 2023
Raghunath D. Appellant
V/S
PALLAVI Respondents

JUDGEMENT

(1.) Heard Sri.Harshawardhan M Patil, learned counsel for the petitioner and Smt.Anuradha Deshpande, learned counsel for the respondent.

(2.) This petition is filed under Sec. 482 of Cr.P.C. with the following prayer:

(3.) During the course of arguments, a memo came to be filed, which reads as under: