LAWS(KAR)-2023-3-529

MAHADEVAPPA Vs. SIDDESHWAR TEMPLE TRUST COMMITTEE

Decided On March 31, 2023
MAHADEVAPPA Appellant
V/S
Siddeshwar Temple Trust Committee Respondents

JUDGEMENT

(1.) Sri.Manjunath Ginni., learned counsel for the petitioners and Sri.B.K.Hiremath., learned counsel for respondents 1 & 2 have appeared in person.

(2.) The captioned Writ Petition is filed seeking a Writ of Certiorari to quash the order dtd. 22/10/2021 passed by the Court of Principal Civil Judge and JMFC, Kalaburagi, on I.A.No.III in O.S.No.405/2017.

(3.) Learned counsel for the petitioners and the respondents have urged several contentions.