V. VENKATA SATHYANARAYAN Vs. SUJATHA V.

JUDGEMENT

(1.) Though this petition is listed for admission, with the consent of both learned counsel, it is taken up for final disposal.

(2.) This petition is filed seeking transfer of Crl.Misc.No.103/2021 pending on the file of VI Metropolitan Magistrate Traffic Court, Bengaluru to Prl. Civil Judge and JMFC, Gangavati.

(3.) Heard the learned counsel for the petitioners and learned counsel for respondent.