CLARENCE PAIS Vs. STATE OF KARNATAKA

Referred Judgements :-

VYAKANTRAYA BIN RAMKRISHNAPPA VS. SHIVARAMBHAT BIN NAGABHAI [REFERRED TO]
QUINN VS. LEATHEM [REFERRED TO]
BAXTER VS. A.H.WAY [REFERRED TO]
A.G VS. H.R.H PRINCE ERNEST AUGUSTUS [REFERRED TO]
JILUBHAI NANBHAI KHACHAR VS. STATE OF GUJARAT [REFERRED TO]
JAGANNATH SINGH V. STATE OF U.P. [REFERRED TO]
COMMISSIONER HINDU RELIGIOUS ENDOW MENTS MADRAS VS. LAKSHMINDRA THIRTHA SWAMIAR OF SHIRUR MUTT [REFERRED TO]
EDWARD MILLS CO LIMITED BEAWAR VS. STATE OF AJMER [REFERRED TO]
SARDAR INDER SINGH SHRI DURGA PARSHAD DWARKA PRASAD AND OHTERS BANKS LAL BAHADUR GANGA SINGH KALU SINGH SURYA BHAGWAN SAHAI VS. STATE OF RAJASTHAN [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED TO]
KARIMBIL KUNHIKOMAN K GANAPATHY BHAT VS. STATE OF KERALA IN BOTH PETNS [REFERRED TO]
RAJA BIRA KISHORE DEB HEREDITARY SUPERINTENDENT JAGANNATH TEMPLE P 0 AND DISTRICT PURI VS. STATE OF ORISSA [REFERRED TO]
INDU BHUSHAN BOSE VS. RAMA SUNDARI DEBI [REFERRED TO]
TRIBHUBAN PARKASH NAYYAR VS. UNION OF INDIA [REFERRED TO]
KHAJAMIAN WAKF ESTATES VS. STATE OF MADRAS [REFERRED TO]
AMBALAL MANSUKHRAM JOSHI VS. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD [REFERRED TO]
BALMADIES PLANTATIONS LIMITED NILAMBUR KOVILAKAM OVALLEY ESTATE LIMITED THE CO OPERATIVE TEA SOCIETY LIMITED VS. STATE OF TAMIL NADU [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
INDIRA NEHRU GANDHI SHRI RAJ NARAIN VS. RAJ NARAIN INDIRA NEHRU GANDHI [REFERRED TO]
UNION OF INDIA MAHARAO SAHIB SHRI BHIM SINGHJI VS. VALLURI BASAVAIAH CHOWDHARY:UNION OF INDIA [REFERRED TO]
MAHANT RAM KISHAN DASS VS. STATE OF PUNJAB [REFERRED TO]
MARU RAM BHIMWA RAM SHANKER KRISHNA RAGHUBIR SINGH RAMPUJA SINGH NIRBHAI SINGH BALKRISHAN GUPTA VENY SINGH BABULAL GAUTAM OM PRAKASH NAGEBHUSHANAM PATNAIK RAGHUNATH SINGH JAGIR SINGH VS. UNION OF INDIA [REFERRED TO]
SANJEEV COKE MANUFACTURING COMPANY BHARAT COKING COAL LIMITED VS. BHARAT COKING COAL LTD:SANJEEV COKE MANUFACTURING COMPANY [REFERRED TO]
HOECHST PHARMACEUTICALS LIMITED JUMNA FLOUR AND OIL MILLS PHARMA ASSOCIATES VS. STATE OF BIHAR [REFERRED TO]
TINSUKHIA ELECTRIC SUPPLY COMPANY LIMITED VS. STATE OF ASSAM [REFERRED TO]
STATE OF PUNJAB VS. RAM LUBHAYA BAGGA [REFERRED TO]
ITC LIMITED VS. AGRICULTURAL PRODUCE MARKET COMMITTEE [REFERRED TO]
RAGHURAM RAO VS. ERIC P MATHIAS [REFERRED TO]
PROPERTY OWNERS ASSOCIATION VS. STATE OF MAHARASHTRA [REFERRED TO]
KAISER I HIND PRIVATE LIMITED VS. NATIONAL TEXTILE CORPORATION MAHARASHTRA NORTH LIMITED [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. P KESAVAN [REFERRED TO]
K T PLANTATION PVT LTD VS. STATE OF KARNATAKA [REFERRED TO]
RAJIV SARIN VS. STATE OF UTTARAKHAND [REFERRED TO]
STATE OF HARYANA VS. MUKESH KUMAR [REFERRED TO]
ANDHRA PRADESH STEEL WOOL INDUSTRIES CO OPERATIVE SOCIETY LIMITED VS. LABOUR COURT HYDERABAD [REFERRED TO]
SUKAPURAM SABHAYOGAM VS. STATE OF KERALA [REFERRED TO]
MUNISWAMY GOWDA H VS. MANAGEMENT OF KSRTC [REFERRED TO]
LAXMAN GOPAL VS. VISHNU RAGHOBA [REFERRED TO]
CHARLES REGO VS. FATHER MULLERS [REFERRED TO]
O K GOPI VS. T F JOSEPH [REFERRED TO]
A. THANDAVARAYA CHETTY VS. THE DISTRICT KHADI AND VILLAGE INDUSTRIES OFFICER AND ANR. [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
UNION OF INDIA VS. TARSEM SINGH [REFERRED TO]
RAM KRISHAN GROVER VS. UNION OF INDIA [REFERRED TO]
MANISH KUMAR VS. UNION OF INDIA [REFERRED TO]