LAWS(KAR)-2023-7-1570

SULOCHANAMMA Vs. KALAVATHI

Decided On July 28, 2023
SULOCHANAMMA Appellant
V/S
KALAVATHI Respondents

JUDGEMENT

(1.) Sri.D.G.Lakshmipathy., learned counsel on behalf of Sri.G.S.Balagangadhar., for appellant has appeared in person.

(2.) The captioned appeal is listed today for orders regarding non-compliance of office objections for fifth time.

(3.) A perusal of the daily order sheet depicts that the appeal was listed before the Registrar (P and H) on several occasions and time was granted to comply office objections.