K. SADASHIVA SHETTY Vs. GULABI B. SHETTY

JUDGEMENT

(1.) The captioned appeal is listed today for orders regarding dismissal of appeal for non-compliance of office objections.

(2.) As could be seen from the daily order sheet, the appeal was listed on 25/5/2023 and finally two weeks time was granted to comply office objections, failing which office was directed to list this matter for dismissal.

(3.) The appeal is listed today. So far, office objections are not complied with.