LAWS(KAR)-2023-6-1479

HONNE GOWDA Vs. DYAVAIAH

Decided On June 02, 2023
Honne Gowda Appellant
V/S
Dyavaiah Respondents

JUDGEMENT

(1.) Sri.Adithya Bhat., learned counsel on behalf of Sri.G.S.Bhat., for the appellant has appeared in person.

(2.) This is an appeal from the Court of III Addl. District Judge, Mysuru.

(3.) For the sake of convenience, the parties shall be referred to as per their status and ranking before the Trial Court.