M.S. PRASANNA Vs. M.N.GOVINDARAJU

JUDGEMENT

(1.) Sri.H.R.Narayana Rao., learned counsel for appellants has appeared in person.

(2.) The appeal is listed today for orders regarding dismissal of appeal for non-compliance of office objections.

(3.) Counsel for appellants submits that short accommodation may be granted to comply office objections.