LAWS(KAR)-2023-1-583

Y.BHASKAR Vs. CHIEF MANAGER

Decided On January 09, 2023
Y.Bhaskar Appellant
V/S
CHIEF MANAGER Respondents

JUDGEMENT

(1.) Heard Mahadeva R.K., learned counsel for the petitioner and Smt. Divya Purandar, learned counsel for the respondent in both the petitions.

(2.) The petitioner is common in both these cases. The issue is also common in both these cases.

(3.) The prayer that is sought and since the parties and issues are common, they were tagged together.