J. DEVILAL BAFNA Vs. MARIYAPPA K.B.

JUDGEMENT

(1.) This revision petition is filed challenging the judgment and decree dtd. 6/12/2018 passed in HRC No.10013/2017 on the file of the V Additional Small Cause Judge and XXIV ACMM, Mayo Hall Unit, Bengaluru.

(2.) Heard the learned counsel appearing for the respective parties.

(3.) The parties are referred to as per their original rankings before the Trial Court to avoid confusion and for the convenience of the Court.