(1.) Heard Sri. Yugandhar T., learned counsel for the petitioner and learned HCGP for the respondent.
(2.) This petition is filed under Sec. 438 of Cr.P.C. with the following prayer:
(3.) Petitioner is accused No.1 in respect of Crime No.378/2018 dtd. 23/7/2018 of Banaswadi police.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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