HANAMAPPA Vs. STATE OF KARNATAKA

JUDGEMENT

(1.) Heard Shri. S. S. Yadrami, learned Senior Counsel for Shri. Girish V. Bha t for the petitioner and Smt. Girija S. Hiremath, learned High Court Government Pleader for the respondent-State. Perused the records.

(2.) The pres ent petition is filed under Sec. 438 of Cr.P.C. with the following prayer :-

(3.) The brief facts of the case are as under :-