LAWS(KAR)-2023-7-1541

T.DODDAIAH Vs. DODDAIAH

Decided On July 25, 2023
T.Doddaiah Appellant
V/S
DODDAIAH Respondents

JUDGEMENT

(1.) Sri.Abhinay.Y.T., learned counsel for the appellant has appeared in person. Sri.P.M.Siddamallappa., learned counsel for the respondent has appeared through video conferencing.

(2.) This is an appeal from the Court of Senior Civil Judge and JMFC, Kunigal.

(3.) For the sake of convenience, the status of the parties is referred to as per their ranking before the Trial Court.