(1.) Sri.D.B.Karigar, learned counsel for the revision petitioner is present.
(2.) Sri.V.Shivaraj Hiremath, learned counsel for respondents is present.
(3.) Learned counsel for respondent on 12/7/2023, submitted that necessary order be passed on memo dtd. 8/8/2018.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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