LAWS(KAR)-2023-6-1374

KALAPPA Vs. MUNESHA

Decided On June 27, 2023
KALAPPA Appellant
V/S
Munesha Respondents

JUDGEMENT

(1.) Sri.H.Maregowda., learned counsel for the appellant and Sri.Shivareddy.K.N., learned counsel for caveator/respondent have appeared in person.

(2.) This is an appeal from the Court of IV Addl. Senior Civil Judge, Bengaluru Rural District, Bengaluru.

(3.) For the sake of convenience, the status of parties shall be referred to as per the ranking before the Trial Court.