NARAYANASWAMY Vs. STATE OF KARNATAKA

Referred Judgements :-

LT. COL. PRASAD SHRIKANT PUROHIT V. STATE OF MAHARASHTRA [REFERRED TO]
GUDIKANTT NARASIMHULU VS. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH [REFERRED TO]
SHARAD BIRDHICHAND SARDA VS. STATE OF MAHARASHTRA [REFERRED TO]
PURAN VS. RAMBILAS [REFERRED TO]
RAM GOVIND UPADHYAY VS. SUDARSHAN SINGH [REFERRED TO]
STATE VS. AMARMANI TRIPATHI [REFERRED TO]
BHUVANESHWAR YADAV VS. STATE OF BIHAR [REFERRED TO]
VAMAN NARAIN GHIYA VS. STATE OF RAJASTHAN [REFERRED TO]
SANJAY CHANDRA VS. CBI [REFERRED TO]
ANIL KUMAR YADAV VS. STATE (NCT) OF DELHI & ANR. [REFERRED TO]
NIKESH TARACHAND SHAH VS. UNION OF INDIA & ANR. [REFERRED TO]
DATARAM SINGH VS. STATE OF UTTAR PRADESH & ANR. [REFERRED TO]