LAWS(KAR)-2023-3-354

RAVI KUMAR S. K. Vs. STATE OF KARNATAKA

Decided On March 14, 2023
Ravi Kumar S. K. Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) Learned counsel for the petitioner has filed a memo seeking withdrawal of the petition. The memo reads as under: