SREE DURGAPARAMESHWARI TEMPLE Vs. COMMISSIONER FOR HINDU RELIGIOUS INSTITUTIONS AND CHARITABLE ENDOWMENTS IN KARNATAKA 4TH FLOOR
Decided On September 23, 2023
Sree Durgaparameshwari Temple Appellant
V/S
Commissioner For Hindu Religious Institutions And Charitable Endowments In Karnataka 4Th Floor Respondents
JUDGEMENT
(1.) These Petitions involving certain intricacies of law and facts, were extensively argued at the Bar. On the suggestion of this Court, both the sides fairly agree to the following arrangement: