LAWS(KAR)-2023-7-525

Y. PUTTANNA Vs. NAGARAJU

Decided On July 13, 2023
Y. Puttanna Appellant
V/S
NAGARAJU Respondents

JUDGEMENT

(1.) This petition is filed challenging the order dtd. 11/8/2022 passed on I.A.No.VII in O.S.No.512/2021 by the IV Additional Senior Civil Judge, Bangalore.

(2.) This matter is listed for admission. Heard the learned counsel for the petitioner.

(3.) The challenge made in this revision petition is for rejection of an application filed under Order VII Rule 11(d) of C.P.C. and the prayer made in rejection of plaint under Order VII Rule 11(d) of C.P.C. and the same is dismissed. Hence, the present revision petition is filed.