LAWS(KAR)-2023-7-1125

RAMESH Vs. GURUNATH TRADERS

Decided On July 18, 2023
RAMESH Appellant
V/S
Gurunath Traders Respondents

JUDGEMENT

(1.) Heard Sri.K.L.Patil, learned counsel for the petitioner and Smt.Ranjita Alagawadi on behalf of Sri.B.V.Somapur for the respondent.

(2.) This petition is filed under Sec. 482 of Cr.P.C. with the following prayer:

(3.) Brief facts of the case are as under: