(1.) Learned counsel for the appellants is absent. No representation.
(2.) Process fee is not furnished for issuance of notice to the respondents. The order sheet dtd. 26/5/2023 reads as under;
(3.) Inspite of that, there is no compliance.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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