LAWS(KAR)-2023-6-1196

NAGENDRACHAR Vs. SUGNANA MURTHY

Decided On June 01, 2023
Nagendrachar Appellant
V/S
Sugnana Murthy Respondents

JUDGEMENT

(1.) Sri.G.B.Nandish Gowda, learned counsel on behalf of Sri.R.B.Sadasivappa., for the appellant has appeared in person

(2.) This appeal is from the Court of Additional Senior Civil Judge and JMFC, Chamarajanagara.

(3.) For the sake of convenience, the parties shall be referred to as per status and their rankings before the Trial Court.