LAWS(KAR)-2023-4-429

ASHOK Vs. GOVERNMENT OF INDIA

Decided On April 13, 2023
ASHOK Appellant
V/S
GOVERNMENT OF INDIA Respondents

JUDGEMENT

(1.) Sri. Ravi B.Patil., learned counsel for the petitioners and Sri. Shivakumar R. Tengli., learned AGA for respondents 4 to 6 have appeared in person.

(2.) The brief facts are these:

(3.) Learned counsel for the petitioners and the respondents have urged several contentions.