PRABHAKAR BHIMAPPA BAJANTRI Vs. K.UMAPATI

JUDGEMENT

(1.) Learned Addl. Advocate General has filed a memo dtd. 22/8/2023 reporting compliance enclosing the order passed by Tahsildar, Bailhongal dtd. 21/8/2023, which reads as under:

(2.) In view of the above, further proceedings are dropped reserving liberty in favour of the complainant to take recourse to such remedies as available in law.