(1.) Learned counsel for the petitioners seeks leave of this Court to withdraw the petition and a memo is filed to that effect.
(2.) The memo reads as follows: "The Petitioners humbly submit as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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