L. ANASUYA Vs. GUNDA NAIK

JUDGEMENT

(1.) Sri.P.M.Siddamallappa., learned counsel for the appellant has appeared through video conferencing.

(2.) This is an appeal from the Court of Senior Civil Judge & JMFC, Channagiri.

(3.) For the sake of convenience, the parties are referred to as per their status and rankings before the Trial Court.