(1.) Smt.Azra J.Dundge., learned counsel on behalf of Sri.Santhosh R.Nelkudri., for the appellants, and Sri.L.M.Ramaiah Gowda., learned counsel for respondents have appeared in person.
(2.) This is an appeal from the Court of I Addl. District & Sessions Judge, Davanagere.
(3.) For the sake of convenience, the status of the parties shall be referred to as per their ranking before the Trial Court.