LAWS(KAR)-2023-6-192

S.R. ASHOK KUMAR Vs. B.H.NAGARATHNA

Decided On June 02, 2023
S.R. Ashok Kumar Appellant
V/S
B.H.Nagarathna Respondents

JUDGEMENT

(1.) Smt.Nandita Haldipur., learned counsel for the appellant has appeared in person.

(2.) This is an appeal from the Court of Senior Civil Judge & JMFC, Sira.

(3.) For the sake of convenience, the parties shall be referred to as per their status and ranking before the Trial Court.