K. T. VASUDEVA Vs. K. C. MALATHI

JUDGEMENT

(1.) Sri.Manoj., learned counsel on behalf of Sri.Anil Kumar.R., for appellants has appeared in person.

(2.) The appeal is listed today for orders regarding dismissal of appeal for non-compliance of office objections.

(3.) Learned counsel for appellants submits that short accommodation may be granted to comply office objections.