BHAGYAMMA Vs. KRISHNAMURTHY

JUDGEMENT

(1.) When the matter is called, there is no representation on behalf of appellants.

(2.) The captioned appeal is listed today for orders regarding dismissal of appeal for non-compliance of office objections.

(3.) As could be seen from the daily order sheet, the appeal was listed on 30/5/2023 and finally a week's time was granted to comply office objections, failing which office was directed to list this matter for dismissal on 6/6/2023.