(1.) THIS is a claimant's appeal for enhancement of compensation.
(2.) THE findings of Tribunal on issues of negligence and liability of Insurance Company have attained finality.
(3.) AS a result of accident, claimant had suffered following injuries:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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