LAWS(KAR)-2013-4-117

THAHERA BANU Vs. SANJEEVKUMAR

Decided On April 01, 2013
THAHERA BANU Appellant
V/S
Sanjeevkumar Respondents

JUDGEMENT

(1.) THIS is a claimant's appeal for enhancement of compensation.

(2.) I have heard learned counsel for parties.

(3.) THE Tribunal has awarded compensation of Rs.1,90,000/ - under following heads: -