LAWS(KAR)-2013-10-419

BASAVARAJA Vs. HANUMANTHA @ HANUMANTHAPPA KALI

Decided On October 22, 2013
BASAVARAJA Appellant
V/S
HANUMANTHA @ HANUMANTHAPPA KALI Respondents

JUDGEMENT

(1.) This is a claimant's appeal questioning the correctness and legality of judgment and award passed in MVC No. 848/2010 dated 12.10.2011 by MACT, Davanagere and seeking enhancement of compensation.

(2.) I have heard the arguments of learned Advocates appearing for the parties and perused the judgment and award in question as well as records secured from the Tribunal.

(3.) Facts in brief leading to filing of this appeal are as under: