SHARP WATCH INVESTIGATION Vs. SRI R N NAYAK

JUDGEMENT

(1.) COMPLAINANT in this contempt petition is the writ petitioner in W.P. No. 35118/2012 (GM -TEN) complaining that there is violation of the court order dated 11.10.2012 (copy at Annexure -A) as the writ petition came to be disposed of as under: -

(2.) NOTICE had been issued to the accused and is represented by counsel Mr. T.P. Rajendra Kumar Sungay.