(1.) THIS is a claimant's appeal for enhancement of compensation. I have heard Sri. L. Papanna, learned counsel for claimant and Sri. Gururaja Shetty, learned counsel for Insurance Company.
(2.) THE claimant had suffered following injuries: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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