LAWS(KAR)-2013-1-82

STATE OF KARNATAKA Vs. DILER BAIG

Decided On January 23, 2013
STATE OF KARNATAKA Appellant
V/S
Diler Baig Respondents

JUDGEMENT

(1.) Heard the learned Government Pleader and the learned counsel for the respondents.

(2.) The State is in appeal questioning the acquittal of the accused in the following background:

(3.) What order?"