SADDAM Vs. V.G. VEERABHADRAPPA AND OTHERS

JUDGEMENT

(1.) THIS is a claimant's appeal for enhancement of compensation. I have heard Sri. M. Ravindranath, learned counsel for claimant and Sri. C.R. Ravishankar, learned counsel for Insurance Company.

(2.) AS per wound certificate issued by Mc.Gonn Hospital at Shimoga, claimant had suffered following injuries: -

(3.) THE Tribunal has awarded compensation of Rs. 1,89,240/ - under following heads: -