REGENT COMPUTRONICS PVT. LTD.

ABDUL BASHEER Appellant

V/S

STATE OF KARNATAKA Respondents

Referred Judgements :-

HUMBERTO LUIS V. FLORIANO ARMANDO LUIS [REFERRED TO]
JANKI VASHDEO BHOJWANI VS. INDUSIND BANK LTD [REFERRED TO]
MAN KAUR VS. HARTAR SINGH SANGHA [REFERRED TO]
PRADEEP MOHANBAY VS. MINGUEL CARLOS DIAS [REFERRED TO]
SHAMBHU DUTT SHASTRI VS. STATE OF RAJASTHAN [REFERRED TO]
RAM PRASAD VS. HARI NARAIN [REFERRED TO]
S. KESARI HANUMAN GOUD VS. ANJUM JEHAN [REFERRED TO]

(1.) This appeal is by the plaintiffs. The parties are referred to by their rank before the trial court for the sake of convenience.

(2.) Only defendants no. 5 and 6 had contested the suit. Barkathulla was said to have been murdered on 3-5-1999. He was not made a party to the suit.

(3.) On the basis of the above pleadings, the following issues were framed: