BALAKRISHNA Vs. MARIYAMMA AND ORS

JUDGEMENT

(1.) The plaintiff is in appeal against judgment in R.A.No.321/2006 on the file of the Presiding Officer, F.T.C- IV, Mysore, setting aside the judgment of the Trial Court in O.S.No.239/1995 and dismissing the suit.

(2.) The appeal is pending from 2009 for admission and is listed today.

(3.) Heard. Perused records made available.