LAWS(KAR)-2013-3-253

T. GUNASHEKAR Vs. COMPUAGE INFOCOM LTD.

Decided On March 11, 2013
T. Gunashekar Appellant
V/S
Compuage Infocom Ltd. Respondents

JUDGEMENT

(1.) - These two revision petitions are filed challenging the judgment passed in Crl.A.No.25014/2011 on the file of Fast Track Court-III, P.O. & Addl. Sessions Judge, Mayo Hall Unit, Bangalore modifying the order of the XIV Addl. CMM Bangalore passed in C.C.No.53238/2009.

(2.) For the sake of convenience, the parties are referred to as they are arrayed in C.C.53238/2009.

(3.) The relevant facts leading to these revisions are as follows: